S.S. Saron, J. - (1.) Learned counsel for the State has filed affidavit of Shri Rai Sahab, Deputy Superintendent, District Jail, Faridabad, mentioning the period of imprisonment undergone by the applicant/appellant Girraj. The same is taken on record.
(2.) Heard learned counsel for the parties.
(3.) The criminal miscellaneous application has been filed seeking suspension of sentence of the applicant/appellant Girraj, during the pendency of the appeal.;