- (1.) C. M. No. 2682-C of 2012 : Allowed as prayed for. C. M. No. 2683-C of 2012 :
(2.) Application is allowed and Annexures A-1 to A-6 are taken on record, subject to all just exceptions. Main Appeal :
(3.) Defendant no.3 Kundan Lal has filed this second appeal having lost in both the courts below.;