- (1.) Cm No.4400 Of 2012 1. This is an application for condonation of delay of 5 days in filing the appeal.
(2.) For the reasons mentioned in the application, the same is allowed and the delay of 5 days in filing the appeal is condoned. LPA No. 1675/2012
(3.) This intra Court appeal under Clause X of the Letters Patent arises out of an order passed by the learned Single Judge of this Court handed down on 31.08.2012 dismissing the writ petition in which a claim was made for admission to the three year LL.B. course conducted by the Department of Laws, Panjab University, Chandigarh.;