- (1.) Learned State counsel has filed the affidavit of Sh. Resham Singh, Deputy Superintendent, District Prison, Karnal mentioning the period of imprisonment undergone by the applicant/appellant No. 1 Randhir Singh alias Dheera which is taken on record.
(2.) Heard counsel for the parties.
(3.) The Crl. Misc. application has been filed seeking suspension of sentence of the applicant/appellant No. 1 Randhir Singh alias Dheera during the pendency of the appeal.;