JUDGEMENT
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(1.) The petitioner-College has approached this court to impugn the order passed by the respondent-Union of India, whereby the college has been denied permission for making admission to BAMS Course with 50 seats in academic year 2012-2013. The respondent-Union of India has, however, allowed period upto 31.10.2012 to remove the shortcomings observed during the inspection as mentioned in the impugned order. The petitioner college, however, would contest the same by urging that there is no basis of this finding and accordingly has not only challenged the impugned order but has raised a challenge to the show cause notice issued to the Institution as well.
(2.) Giving the background and history, the petitioner college has averred that it is being granted approval by Central Council of Indian Medical (for short "CCIM") as well as the respondent-Union of India every year. Reference is made to a denial of approval to the college ordered for the year 2008-2009. At that time also, the college had approached this court through CWP No.15429 of 2009 when notice of motion was issued and the college was permitted to participate in the counselling. While the writ petition was pending, the permission came to be granted. Thereafter, college has been receiving the approval from the Department of AYUSH as well as CCIM for academic Sessions 2008-2009, 2009-2010, 2010-2011 and 2011-2012.
(3.) The CCIM has now carried out inspection for grant of permission for academic sessions 2012-2013 and gave favourable recommendations on 30.3.2012. The case was accordingly submitted but the show cause notice followed. The reasons communicated in the show cause notice are that department of Kaya Chikitsa for the month of June has shown that 7 patients generated 673 bed days, whereas 15 patients in months of July, August, September are shown to have generated 660, 685 and 756 bed days, respectively. Show cause notice further mentions that 12 patients generated 468 bed days in October, whereas 16 patient generated 505 bed days in December. It is alleged in the show cause notice that data appears to be excessively exaggerated.;
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