ARUN MITTAL Vs. KHURSHEED
LAWS(P&H)-2012-8-28
HIGH COURT OF PUNJAB AND HARYANA
Decided on August 06,2012

ARUN MITTAL Appellant
VERSUS
KHURSHEED Respondents

JUDGEMENT

RAJAN GUPTA, J. - (1.) CASE has been called out several times since morning. Nobody has put in appearance on behalf of the appellant. It appears that he is no longer interested in pursuing this petition. Dismissed for non-prosecution.;


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