JUDGEMENT
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(1.) The petitioner society is running a college by name of Sant Jai Ram Das College of Education, Village and Post Office Pali, Tehsil and District Mohindergarh, Haryana. Earlier this institution was known as Baba Jai Ram Dass College of Education. It is a private self-financing college of Education and is not receiving any grant in aid from the State Government.
(2.) On 02.12.2006, the petitioner-institution was approved with intake capacity of 100 seats by the National Council for Teacher Education (for short 'NCTE') for academic session 2006-07. On 07.12.2006 the petitioner-institution was granted affiliation by respondent No.1-University namely Maharishi Dayanand University, Rohtak. The intake capacity of this institution was subsequently enhanced to 200 seats by NCTE on 13.02.2007(Annexure P-3). Respondent No.1 University was also granted affiliation for the additional intake capacity on 15.05.2008.
(3.) NCTE has framed Regulations called the National Council for Teacher Education (Recognition Norms and Procedure) Regulations, 2009, which are duly notified. Regulation 8(4) and 8(5) deals with the conditions for grant of recognition. An institution shall be permitted to apply for new course of Master of Education and Master of Physical Education and enhancement of intake in Bachelor of Education, Bachelor of Physical Education, Master of Education and Master of Physical Education Programme, after it has been accredited by the National Assessment and Accreditation Council (hereinafter referred to as NAAC) with at least a letter Grade B developed by NAAC. So far as additional intake in Bachelor of Education and Bachelor of Physical Education teacher training courses after promulgation of the Regulations, 2005 i.e. the 13th day of January 2006 the institution shall have to get itself accredited by National Assessment and Accreditation Council (NAAC) with a letter Grade B under the new grading system developed by NAAC, on or before the 1st day of April, 2010. This was subsequently amended to 1st day of April, 2012 and failing this the additional intake granted could be withdrawn w.e.f. the academic session 2010-11, which was also accordingly amended. Similarly, provision was made for institution having Master of Education and Master of Physical Education courses shall have to get NAAC Accreditation with at least a letter Grade B on or before the 1st day of April, 2012, failing which such Masters courses recognition granted to the institutions shall stand withdrawn w.e.f. academic session 2012-13.;
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