JUDGEMENT
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(1.) The petitioner has filed the instant petition with a prayer that the
respondents be directed to give him 35 marks for the purpose of consideration of
his merit in so far as the grant of retail dealership for petrol pump and diesel pump
is concerned.
(2.) The respondents had advertised for appointment of petroleum outlet
dealers known as Kisan Seva Kendra on 27.8.2010. 384 locations were identified
by the respondents and the petitioner applied for the locations mentioned at Serial
No.182 for Ateli, Kanina Road at Ratta Khurd in general category.
(3.) Amongst the applicants, only two candidates were called for
interview. The petitioner who got 40 marks, was declared as not qualified,
whereas the other candidate was awarded 79.74 marks.;
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