KARANPREET KAUR & ANR Vs. STATE OF PUNJAB & ORS
LAWS(P&H)-2012-2-481
HIGH COURT OF PUNJAB AND HARYANA
Decided on February 03,2012

KARANPREET KAUR And ANR Appellant
VERSUS
State Of Punjab And Ors Respondents

JUDGEMENT

- (1.) Criminal Misc. No.7074 of 2012 Application is allowed subject to all just exceptions.
(2.) Criminal miscellaneous application stands disposed of. Criminal Misc. M-No. 3332 of 2012
(3.) Both the petitiones are present in the Court and are identified by their counsel.;


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