GURCHARAN SINGH & OTHERS Vs. LAKHA SINGH & OTHERS
LAWS(P&H)-2012-2-451
HIGH COURT OF PUNJAB AND HARYANA
Decided on February 02,2012

Gurcharan Singh And Others Appellant
VERSUS
LAKHA SINGH And OTHERS Respondents

JUDGEMENT

- (1.) This is an application under Section 5 of the Limitation Act for condonation of delay of 43 days in re-filing the present appeal.
(2.) For the reasons recorded in the application, same is allowed. Delay of 43 days in re-filing the present appeal is condoned.
(3.) The plaintiffs-appellants are in second appeal before this Court having remained unsuccessful in both the courts below.;


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