STATE ON BEHALF OF THE COURT Vs. AJIT SINGH JAWHAR SINGH
LAWS(P&H)-1971-6-1
HIGH COURT OF PUNJAB AND HARYANA
Decided on June 14,1971
STATE
Appellant
VERSUS
AJIT SINGH JAWHAR SINGH
Respondents
JUDGEMENT
- (1.) . . .;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.