JUDGEMENT
Rajesh Bhardwaj,J. -
(1.) Matter has been taken up through video conferencing via Webex facility in the light of the Pandemic Covid-19 situation and as per instructions.
CRM-17601-2021
(2.) For the reasons mentioned in the application, the same is allowed and CRM-M-41582-2020 is taken up on Board today itself.
CRM-M-41582-2020
(3.) Instant petition has been filed under Section 439 Cr.P.C. praying for grant of regular bail to the petitioner in case FIR No.433, dated 13.12.2019, under Sections 304-B,498A, 34 IPC, registered at Police Station Old Faridabad, District Faridabad.;
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