ARVIND SINGH SANGWAN,J. - (1.) This common order shall dispose of above noted three petitions as they are similar in nature and involve the same parties. Top CRM-17228-2021 in CRM-M-4020-2021 CRM-17225-2021 in CRM-M-13199-2021 CRM-17220-2021 in CRM-M-13152-2021
(2.) The applications have been filed seeking exemption from filing the certified copy of Annexure A-1 i.e. the death certificate of petitioner No. 1 Puneet Goyal.
(3.) For the reasons stated therein, the applications are allowed and Annexure A-1 is taken on record. CRM-17230-2021 in CRM-M-4020-2021 CRM-17226-2021 in CRM-M-13199-2021 CRM-17222-2021 in CRM-M-13152-2021 ;