JUDGEMENT
AVNEESH JHINGAN,J. -
(1.) The present petition is filed for issuance of direction to the official respondents to protect the life and liberty of the petitioners.
(2.) As per the pleadings, the petitioners are major and have performed marriage on 29.1.2021. As a proof of their date of birth, copies of aadhaar cards are annexed as Annexures P-2 and P-3. Typed copy of aadhaar card of petitioner No. 1 is attached as Annexure P-2 wherein date of birth is mentioned as "DOB: 23.1.2003". On the basis of the said date of birth, it is claimed that at the time of marriage, she has attained majority.
(3.) On perusal of photo copy of aadhaar card of petitioner No. 1, it is evident that date of birth is not mentioned and year of birth is mentioned as 2003. It appears that typed copy has been manipulated in order to portrait the picture to the Court that both the petitioners are major.;
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