JUDGEMENT
ARVIND SINGH SANGWAN,J. -
(1.) CRM No.23536 of 2021
Prayer in this application is for preponing the date fixed in the main petition.
(2.) Heard.
(3.) For the reasons stated in the application, the same is allowed and the main case is taken up today for hearing.
CRM-M No.9161 of 2020 (O & M);
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.