JUDGEMENT
Tejinder Singh Dhindsa,J. -
(1.) Matter has been taken up through Video Conferencing via Webex facility in the light of the Pandemic Covid-19 situation and as per instructions.
(2.) Petitioner seeks benefit of regular bail pending trial in case FIR No.09, dated 25.01.2021, under Sections 363/366-A IPC registered at Police Station Division No.1, District Jalandhar.
(3.) Counsel for the parties have been heard.;
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