RAM GOPAL Vs. STATE OF HARYANA
LAWS(P&H)-2021-6-16
HIGH COURT OF PUNJAB AND HARYANA
Decided on June 21,2021

RAM GOPAL Appellant
VERSUS
STATE OF HARYANA Respondents

JUDGEMENT

AVNEESH JHINGAN,J. - (1.) The matter is taken up for hearing through video conference due to COVID-19 situation. CRM-16676-2021
(2.) This is an application for placing on record copy of order dated 24th May, 2021 as Annexure P-4.
(3.) Notice in the application.;


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