HARNARESH SINGH GILL - (1.) Prayer in the application is for restoration of the application CRM-5366-2021 for preponement of the main petition.
(2.) Notice in the application to respondent No. 1 only at this stage.
(3.) On the asking of this Court, Mr. Saurav Khurana, DAG Punjab, accepts notice on behalf of the respondent-State and he submits that he has no objection, if the present application is allowed.;