Avneesh Jhingan,J. - (1.) Crm-16991-2021: 1. The matter is taken up for hearing through video conference due to COVID-19 situation.
(2.) This is an application for placing on record order dated 3 rd June, 2021 passed in CRM-M-22047-2021.
(3.) For the reasons mentioned in the application, same is allowed.;