ANIL KSHETARPAL,J. - (1.) Through this judgment, 32 Civil Writ Petitions bearing no.4342, 4421, 4362, 4380, 4381, 12647, 4554, 4567, 4604, 5215, 5721, 5723, 5758, 5788, 5319, 6180, 14479, 14599, 14603, 14622, 14679, 14879, 14486, 14488, 14758, 14770, 14780, 14899, 14492, 14496, 14539, 14952 of 2020, shall stand disposed of. Out of the above referred 32 writ petitions, 16 writ petitions have been filed by the workmen, whereas the remaining have been filed by the management-Punjab Financial Corporation, challenging identical awards passed in all the writ petitions by the Industrial Tribunal, Patiala (hereinafter referred to as 'the tribunal'). Municipal Council, Dina Nagar vs. Presiding Officer, Labour Court, Gurdaspur and another,2014 70 RCR(Civ) 119
(2.) Detailed particulars of the petitioners, their date of joining, date of dismissal, salary/emoluments, years of service, as well as compensation awarded has been compiled in a tabulated form which is as under:- Sr. No CWP No. Title Salary/ emoluments Date of joining Date of Dismissal Years of service Compensation awarded. 1 4342/2020 Sharma Ram Rs.13,110/- 23.09.1985 29.11.2011 26 years 2 months Rs.8000/- per year of service 2 4362/2020 Prem Chand Rs.13,110/- 11.01.1988 29.11.2011 23 years 10 months 19 days Rs.8000/- per year of service 3 4380/2020 Kesar Singh Rs.13,110/- 05.02.1988 29.11.2011 23 years 09 months 25 days Rs.8000/- per year of service 4 4381/2020 Sukhwant Singh Rs.13,110/- 16.01.1988 29.11.2011 23 years 10 months 14 days Rs.8000/- per year of service 5 4421/2020 Madan Gopal Rs.13,110/- 25.05.1988 29.11.2011 23 years 06 months 5 days Rs.8000/- per year of service 6 4554/2020 Harchand Singh Rs.13,110/- 27.03.1987 29.11.2011 24 years 08 months 29 days Rs.8000/- per year of service 7 4567/2020 Shamsher Singh Rs.13,110/- 03.01.1987 29.11.2011 24 years 10 months 27 days Rs.8000/- per year of service 8 4604/2020 Nirmal Singh Rs.13,110/- 27.12.1984 29.11.2011 26 years 11 months 3 days Rs.8000/- per year of service 9 12647/2020 Ram Pal Deceased through LRs Rs,2,650/- 26.05.1988 29.11.2011 23 years 06 months Rs.8000/- per year of service 10 5215/2020 Satpal Rs,2,650/- 02.07.1993 20.08.2002 09 years 02 months Rs.5000/- per year of service 11 5319/2020 Gurcharan Singh Rs,2,650/- 19.03.1994 17.02.1999 04 years 11 months Rs.5000/- per year of service 12 5721/2020 Ram Sarup Rs,2,650/- 29.03.1993 27.07.2002 09 years 04 months Rs.5000/- per year of service 13 5723/2020 Ram Kumar Rs,2,650/- 23.11.1993 01.04.2002 08 years 06 months Rs.5000/- per year of service 14 5758/2020 Malkiat Singh Rs,2,650/- 11.04.1994 20.08.2002 08 years 06 months Rs.5000/- per year of service 15 5788/2020 Sudagar Gir Rs,2,650/- 29.03.1993 20.08.2002 09 years 05 months Rs.5000/- per year of service 16 6180/2020 Kirpal Singh Rs,2,650/- 18.04.1994 27.07.2002 08 years 03 months Rs.5000/- per year of service
(3.) As noticed in the tabulated information, the Tribunal has awarded compensation in lieu of reinstatement. The workmen have filed these writ petitions claiming that they are entitled to reinstatement or in the alternative for grant of appropriate compensation for illegal termination of their services.;