SUKHJEET SINGH Vs. STATE OF PUNJAB
LAWS(P&H)-2021-7-156
HIGH COURT OF PUNJAB AND HARYANA
Decided on July 15,2021

SUKHJEET SINGH Appellant
VERSUS
STATE OF PUNJAB Respondents

JUDGEMENT

Avneesh Jhingan,J. - (1.) The matter is taken up for hearing through video conference due to COVID-19 situation. CRM-18864 of 2021
(2.) This is an application for preponing the date of hearing in the main petition which is fixed for 26.10.2021.
(3.) For the reasons stated in the application, the same is allowed. The date of hearing is preponed from 26.10.2021 to today itself.;


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