JASWINDER SINGH ALIAS PHOOLA Vs. STATE OF PUNJAB

LAWS(P&H)-2021-7-22

HIGH COURT OF PUNJAB AND HARYANA

Decided on July 06,2021

Jaswinder Singh Alias Phoola Appellant

VERSUS

STATE OF PUNJAB Respondents

JUDGEMENT

H.S.Madaan,J. - (1.) The case has been taken up through Video Conferencing.
(2.) This is an application for early hearing of the main case fixed for 15.9.2021.
(3.) Heard.;

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