SURAJ PARKASH Vs. STATE OF PUNJAB
LAWS(P&H)-2021-7-155
HIGH COURT OF PUNJAB AND HARYANA
Decided on July 15,2021

SURAJ PARKASH Appellant
VERSUS
STATE OF PUNJAB Respondents

JUDGEMENT

Arvind Singh Sangwan,J. - (1.) CRM No.18471 of 2021 Prayer in this application is for preponing the date fixed in the main petition.
(2.) Heard.
(3.) For the reasons stated in the application, the same is allowed and the main case is taken up today for hearing. CRM-M No.2823 of 2021 (O & M) ;


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