AMAN Vs. STATE OF HARYANA
LAWS(P&H)-2021-7-198
HIGH COURT OF PUNJAB AND HARYANA
Decided on July 26,2021

AMAN Appellant
VERSUS
STATE OF HARYANA Respondents

JUDGEMENT

ARVIND SINGH SANGWAN,J. - (1.) Crm-20308-2021
(2.) Prayer in this application is for preponing the date of the main case which is fixed for 02.09.2021.
(3.) For the reasons stated in the application, the same is allowed. Let the main case be preponed and taken up today itself. CRM-M-4535-2021 (O & M);


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