RAMESHWAR DAYAL & OTHERS Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA & ANOTHER
LAWS(P&H)-2011-1-574
HIGH COURT OF PUNJAB AND HARYANA
Decided on
January 18,2011
Rameshwar Dayal And Others
Appellant
VERSUS
KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER
Respondents
JUDGEMENT
-
(1.) For the reasons mentioned in the application, which is
supported by an affidavit, the order dated 13.1.2011 is re-called and
the civil misc. petition is restored to its original position.
(2.) The writ petition is taken up for hearing today.
(3.) I have heard the counsel for the parties.;
(2.) The writ petition is taken up for hearing today.
(3.) I have heard the counsel for the parties.;
Copyright © Regent Computronics Pvt.Ltd.