- (1.) This petition filed under Section 482 Cr.P.C. seeks directions to the official respondents to conclude the investigation of case FIR No.82 dated 25.6.2008 registered with Police Station, Malerkotla, District Sangrur.
(2.) Reply filed in Court on behalf of the respondent- State is taken on record.
(3.) Learned counsel for the respondent-State, on instructions from Gurmail Singh, Assistant Sub Inspector, states that cancellation report, prepared on 11.11.2008, has been filed in Court of concerned Magistrate on 9.6.2011.;