L.N. Mittal, J. - (1.) C.M. No. 1647 -C of 2011:
(2.) FOR reasons mentioned in the application, which is accompanied by affidavit, delay of 50 days in re -filing the appeal is condoned. C.M. No. 1648 -C of 2011: For reasons mentioned in the application, which is accompanied by affidavit, delay of 99 days in filing the appeal is condoned. Main Appeal:
(3.) BACHINT Singh - one of the three legal representatives of the original Plaintiff Shamsher Singh (since deceased), having remained unsuccessful in both the courts below, has filed the instant second appeal.;