GRAM PANCHAYAT JALALPUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND OTHERS
LAWS(P&H)-2011-5-418
HIGH COURT OF PUNJAB AND HARYANA
Decided on May 04,2011

Gram Panchayat Jalalpur Appellant
VERSUS
Director, Rural Development And Panchayats, Punjab And Others Respondents

JUDGEMENT

JASBIR SINGH,J. - (1.) This order will dispose of four Letters Patent Appeals bearing No. 666 to 669, all of the year 2011, involving similar questions of law and facts. For facility of dictating judgment, facts are being taken from LPA No. 666 of 2011.
(2.) This appeal has been filed against judgment, passed by the learned Single Judge on February 9, 2011, dismissing Civil Writ Petition No. 11941 of 2006, filed by the appellant.
(3.) Heard.;


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