SUDESH RANI Vs. ASHOK KUMAR AND ORS

LAWS(P&H)-2011-3-966

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 03,2011

Sudesh Rani Appellant

VERSUS

Ashok Kumar And Ors Respondents

- (1.) C.M. No. 5962-CII of 2011
(2.) Application is allowed subject to all just exceptions.
(3.) Civil Revision No. 1478 of 2011;