JUDGEMENT
Alok Singh, J. -
(1.) AFFIDAVIT of Gurmeet Singh Chauhan PPS, Senior Superintendent of Police, District Amritsar (Rural), handed over in the Court is taken on record.
(2.) THIS is an application seeking anticipatory bail in case FIR No. 60 dated 10.11.2010 under Sections 326/325/324/323/148/149 of the Indian Penal Code, Police Station Tarsikka, Amritsar (Rural), District Amritsar. Ms. Bhavna Gupta, learned Deputy Advocate General, Punjab, on the instructions of SI Arun Sharma, states that Petitioners have joined the investigation and custodial interrogation is not required in the present case.
(3.) LEARNED Counsel for the complainant has vehemently opposed the bail application stating that present is the second incident/offence committed by the Petitioners, therefore, they may not be enlarged on anticipatory bail.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.