- (1.) Notice of motion.
(2.) Mr. Hitesh Kaplish, Advocate, accepts notice on behalf of the respondents.
(3.) This petition assails the order dated 05.12.2009, whereby the defence of the defendant-petitioner (hereinafter referred to as 'the petitioner') was struck off and the order dated 11.12.2010, whereby an application for recalling of the aforesaid order was also dismissed.;