- (1.) 1. Notice to AG, Punjab.
(2.) Mr. T.S. Salana, learned DAG, Punjab, accepts notice.
(3.) The petitioner seek their release on regular bail in the case F.I.R No. 3 dated 04.01.2010, under Sections 30714140/447/427/336/511/148/149 Indian Penal Code and 25/27 of the Arms Act, registered at Police Station, Mamdot, District Ferozepur.;