Ram Chand Gupta, J. - (1.) REQUESTS for placing on record the compilation of relevant zimni orders as Annexure P4.
(2.) THE same is taken on record subject to all just exceptions. Application stands disposed of accordingly. Civil Revision No. 1144 of 2011
(3.) THE present revision petition has been filed under Article 227 of the Constitution of India for setting aside the impugned order dated 1.2.2011, Annexure P3, passed by learned Additional Civil Judge, Senior Division, Hoshiarpur.;