RENU Vs. STATE OF HARYANA AND ORS.
LAWS(P&H)-2011-3-501
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 31,2011

RENU Appellant
VERSUS
State Of Haryana And Ors. Respondents

JUDGEMENT

Gurdev Singh, J. - (1.) Crl. Misc. No. 17542 of 2010.
(2.) HEARD . The reply filed by Respondents No. 2 to 8 is ordered to be taken on the record. They are permitted to place on record summoning order Ex.R.1. Crl. Misc. No. M - 21849 of 2010
(3.) HEARD .;


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