JUDGEMENT
S.S. Saron, J. -
(1.) HEARD counsel for the parties.
(2.) THE Petitioner seeks pre -arrest bail in case FIR No. 25 registered against him on 07.02.2011 for the offences under Sections 452, 323, 380, 427, 506 and 34 IPC at Police Station Division No. 4, Jalandhar, Tehsil and District Jalandhar. The FIR (Annexure P -1) has been registered on the complaint of Rajesh Kumar. It is alleged by the complainant that on 07.02.2011 at about 5.30 p.m., Khosla (Chander Deep Khosla alias Vijay Khosla Petitioner No. 1), Sunil Kumar (Petitioner No. 2), Joginder Singh (non -Petitioner) and their five/six accomplices came to their house in a car and a motorcycle. They forcibly entered into the house and they abused the parents and sister of the complainant. They took away the LCD of LG Company and Home Theatre from his house. Besides, they threatened to kill them and also threatened them to be ready to face the consequences. It was, therefore, requested that the legal action be taken against them and the articles that had been taken be got returned.
(3.) OM Parkash, Sub Inspector, Police Station, Division No. 4 along with Head Constable, Mubarak Singh and PHG Atma Ram were present in the area of Jyoti Chowk, Jalandhar at that time and were patrolling in that area in private vehicles. Head Munshi, H.C. Ravinder Singh, telephonically informed Om Parkash, Sub Inspector that at 177 Suraj Ganj, Jalandhar some incident had taken place and he should reach there. On this, Sub Inspector along with other police officials reached Suraj Ganj in the private vehicles where in the house, Rajesh Kumar -complainant and his father Mahant Raj Pal and Madhu were present. Rajesh Kumar -complainant submitted an application and after perusing the same, offences under Section 452, 323, 380, 427, 506 and 34 IPC were found to be made out. The application along with the police proceedings was sent to the Police Station through PHG Atma Ram for registration of a case (FIR). Om Parkash, Sub Inspector accompanied by other officials was busy in investigation at the spot.;
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