PAL INFRASTRUCTURE AND DEVELOPERS PVT LTD ETC Vs. TRIVENI FERROUS INFRASTRUCTURE (P) LTD
LAWS(P&H)-2011-3-927
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 21,2011

Pal Infrastructure And Developers Pvt Ltd Etc Appellant
VERSUS
Triveni Ferrous Infrastructure (P) Ltd Respondents

JUDGEMENT

- (1.) Heard.
(2.) Allowed subject to all just exceptions. Crl. Misc. No. M - 5413 of 2011
(3.) Heard.;


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