VED PARKASH Vs. SUSHIL KUMAR AND OTHERS
LAWS(P&H)-2011-11-224
HIGH COURT OF PUNJAB AND HARYANA
Decided on
November 18,2011
VED PARKASH
Appellant
VERSUS
Sushil Kumar And Others
Respondents
JUDGEMENT
Ram Chand Gupta, J. -
(1.) CM No. 4478 -C of 2011.
(2.) HEARD .Taking into consideration the facts mentioned in the application, delay of 219 days in re -filing the appeal is, hereby, condoned. Civil Misc. stands disposed of.
CM No. 4479 -C of 2011
(3.) THE application is allowed subject to just exceptions.CM No. 4480 -C of 2011 ;
(2.) HEARD .
(3.) THE application is allowed subject to just exceptions.
Copyright © Regent Computronics Pvt.Ltd.