Nirmaljit Kaur, J. - (1.) Crl. Misc. No. 16992 of 2011
(2.) THIS is an application under Section 482 Code of Criminal Procedure for placing on record Annexures 3 and 4, additional affidavits of petitioner and respondent No. 2. Annexures 3 and 4, additional affidavits of petitioner and respondent No. 2 are taken on record.
(3.) CRL . Misc. Application is, accordingly, disposed of. Crl. Misc. No. M -1341 of 2011;