JUDGEMENT
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(1.) This shall dispose of four petitions viz. Civil Writ Petition Nos. 11941, 13137, 13372 and 13576 of 2006, all entitled 'Gram Panchayat, Jalalpur, Tehsil Samana, District Patiala through its Sarpanch v. Director, Rural Development and Panchayats, Punjab & others' in view of the fact that common questions of law and facts are involved.
(2.) For reference to record, Civil Writ Petition No. 11941 of 2006 titled 'Gram Panchayat, Jalalpur, Tehsil Samana, District Patiala through its Sarpanch v. Director, Rural Development and Panchayats, Punjab & others' is being taken up.
(3.) This civil writ petition has been filed for issuance of a writ in the nature of certiorari, quashing Order dated 6.4.2004 (Annexure P-5) and Order dated 14.6.2006 (Annexure P-8).;
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