Ram Chand Gupta, J. - (1.) Crl. M. No. 13833 of 2011.
(2.) APPLICATION is allowed subject to all just exceptions. Crl. M. No. M -7574 of 2011 The present petition filed under Section 439 Code of Criminal Procedure is for grant of regular bail to the Petitioner in case FIR No. 44, dated 28.5.2010 under Section 15 of the Narcotic Drugs and Psychotropic Substance Act. 1985. (hereinafter to be referred as 'the Act') registered at Police Station Bilga. District Jalandhar.
(3.) I have heard learned Counsel for the Petitioner and have gone through the whole record carefully.;