ANUP SINGH Vs. TAJINDER SINGH AND ORS.
LAWS(P&H)-2011-8-181
HIGH COURT OF PUNJAB AND HARYANA
Decided on August 08,2011

ANUP SINGH Appellant
VERSUS
Tajinder Singh And Ors. Respondents

JUDGEMENT

Ram Chand Gupta, J. - (1.) C.M. Nos. 18888 -89 -CII of 2011
(2.) REQUESTS for placing on record Annexures P1 to P5. The same are taken on record subject to all just exceptions.
(3.) BOTH the applications stand disposed of accordingly. Civil Revision No. 4762 of 2011;


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