- (1.) Accused Charanjit Singh has filed this petition for anticipatory bail in case FIR No. 3 dated 5.1.2011 under sections 452, 324, 323, 506, 427, 148, 149 IPC and later on added section 308 IPC, registered at Police Station Chabbewal, District Hoshiarpur.
(2.) I have heard learned counsel for the parties and perused the case file.
(3.) Large number of persons attacked the complainant party and caused injuries.;