JUDGEMENT
Rajan Gupta, J. -
(1.) Misc. No. 25646 of 2011:
(2.) THIS is an application for placing on record certified copy of Annexure P -5. Application is allowed as prayed for. Certified copy of Annexure P -5 is taken on record.
Crl. Misc. No. M -165 of 2011:
(3.) THIS is a petition under Section 439 Code of Criminal Procedure seeking regular bail in a case registered against the Petitioner under Sections 363, 366, 376, 366 -B, 34 IPC vide FIR No. 51 dated 23.10.2010 at police station Sandaur, District Sangrur.;
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