BHUP SINGH Vs. SURJIT KAUR AND ORS.
LAWS(P&H)-2011-1-323
HIGH COURT OF PUNJAB AND HARYANA
Decided on January 25,2011

BHUP SINGH Appellant
VERSUS
Surjit Kaur And Ors. Respondents

JUDGEMENT

Ram Chand Gupta, J. - (1.) C.M. Nos. 1883 -84 -CII of 2011
(2.) REQUESTS for placing on record Annexures P5 to P7. The same are taken on record subject to all just exceptions.
(3.) BOTH the applications stands disposed of accordingly. C.M. No. 1443 -CII of 2011;


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