L.N. Mittal, J. - (1.) C.M. Nos. 5190 -91 -C of 2011:
(2.) APPLICATIONS are allowed and Annexure P -3 to P -5 are taken on record, subject to all just exceptions. C.M. No. 3817 -C of 2011: Allowed as prayed for. Main Appeal:
(3.) OBJECTOR Gurdial Singh having failed in both the courts below has filed the instant second appeal.;