Ram Chand Gupta, J. - (1.) C.M. Nos. 8164 -8165 -C of 2.
(2.) IN view of the facts mentioned in the applications, delay of 47 days in filing and 108 days in refiling the appeal is condoned. Both the applications stand disposed of accordingly. C.M. No. 8166 -C of 2011
(3.) APPLICATION is allowed subject to all just exceptions. RSA No. 2946 of 2011;