JUDGEMENT
Daya Chaudhary, J. -
(1.) This is an application for placing on record copy of order dated 25.1.2011 in Crl. Misc. No. M-700 of 2010.
(2.) Application is allowed and order dated 25.1.2011 is taken on record. Crl. Misc. No. M-3732 of 2010
(3.) The present petition has been filed under Section 482 Criminal Procedure Code on behalf of petitioner Harjit Kaur for quashing of FIR No.9 dated 22.1. registered under Sections 420, 468 and 471 Indian Penal Code at Police Station Harike, District Tarn Taran.;
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