JUDGEMENT
Ram Chand Gupta, J. -
(1.) CM No. 2755 of 2011.
(2.) REGISTRY has reported that due to the recent fire incident in the Branch, the present application was not traceable and hence, could not be listed for hearing with the main case on the last date of hearing. Learned Counsel for the Petitioner has supplied another copy of CM No. 2755 of 2011. The same is taken on record. File of CM No. 2755 of 2011 is reconstructed. Requests for placing on record Annexures P4 and P5. The same are taken on record subject to just exceptions.
(3.) CM stands disposed of.
CR No. 5967 of 2010;
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