L.N. Mittal, J. - (1.) C.M. No. 5656 -C of 2011:
(2.) ALLOWED as prayed for. C.M. No. 5657 -C of 2011: Allowed as prayed for. C.M. No. 5654 -C of 2011 and Main Appeal:
(3.) PLAINTIFF Kuldip Singh having failed in both the courts below has filed the instant second appeal. Along with appeal, Appellant has moved C.M. No. 5654 -C of 2011 for condo nation of delay of 1344 days in filing the appeal.;