AJAI LAMBA, J. - (1.) The petitioners, eleven in number, have approached this Court in civil writ jurisdiction to pray for issuance of a direction to Tehsildar cum Assistant Collector, Grade-I, Malout, District Muktsar to finalise partition proceedings in case titled 'Lakhvir Kaur and others v. Nishan Singh and others'.
(2.) Notice of motion.
(3.) On the asking of the Court, Ms. Sonu Chahal, Additional Advocate General, Punjab, accepts notice on behalf of official respondents. Requisite number of copies of the petition have been handed over to her.;